Section 41 in The West Bengal Separation of Judicial And Executive Functions Act, 1970
41. In section 107, -
(1)in sub-section (1), for the words "Sub-Divisional Magistrate or Magistrate of the first class", the words "Sub-Divisional Executive Magistrate or Executive Magistrate of the first class" shall be substituted;(2)in sub-section (3), for the words "any Magistrate", the words "any Executive Magistrate" shall be substituted.
