Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Madras Presidency - Section Section 100A in Madras Hindu Religious and Charitable Endowments Act, 1951 100A. [ Definition. [Inserted by Act No. 31 of 2008.] - For the purposes of this Chapter "Board" means the Board constituted under section 10 of the Madras Hindu Religious Endowments Act, 1926.]
