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[Cites 0, Cited by 0] [Section 31A(1)] [Section 31A] [Entire Act]

Union of India - Subsection

Section 31A(1)(v) in The Insurance Act, 1938

(v)the employment as an officer of any individual who receives renewal commission in respect of life insurance business procured by hi m in hi s capacity as an insurance agent or as an employer of agents before such employment, or before the commencement of the Insurance (Amendment) Act, 1950 ( 47 of 1950 ), whichever is later;