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Union of India - Section

Section 42 in Supreme Court Rules, 2013

42. For the purposes of these rules, a folio shall be deemed to consist of two hundred words; seven figures shall be counted as one word; and more than half a folio shall be reckoned as a folio.

Part - VI MiscellaneousOrder LINotice Of Proceedings To The Attorney-General For India Or Advocate-General Of States