Calcutta High Court (Appellete Side)
Sandip Steel Authority Of India Ltd vs Ct. 21 Dilip Kr. Banerjee on 13 December, 2018
Author: Biswajit Basu
Bench: Biswajit Basu
1
ML 564
Dt. W.P. No. 21029 (W) of 2007
03.12.18
sandip Steel Authority of India Ltd., IISCO Steel Plant
Versus
Ct. 21 Dilip Kr. Banerjee
13.12.18
None appears on behalf of the parties. No accommodation is prayed for.
W.P. No. 21029 (W) of 2007 is dismissed for default.
(Biswajit Basu, J.) 2 3