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State of Jharkhand - Section

Section 401 in Bihar Education Code, 1961

401. Fees.

- All schools, with the exception of training schools, girls' schools, night schools for adult, schools for aborigines and other specially exempted by the Director, must levy fees from all scholars, save as provided in the rules for free-studentship. (see Articles 316 to 319.)(Government notification no. 194-E., dated the 29th January 1915.)