Supreme Court - Daily Orders
Jitendra Nath Patnaik vs Enforcement Directorate on 20 October, 2023
Bench: Aniruddha Bose, Bela M. Trivedi
ITEM NO.40 COURT NO.6 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 13629/2023
(Arising out of impugned final judgment and order dated 02-09-2023
in CRLMC No. 2891/2023 passed by the High Court Of Orissa At
Cuttack)
JITENDRA NATH PATNAIK Petitioner(s)
VERSUS
ENFORCEMENT DIRECTORATE Respondent(s)
(IA No.217946/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT )
Date : 20-10-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Ms. Charu Ambwani, AOR
Ms. Shachi Mittal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by learned counsel for the petitioner(s) seeking adjournment, the matter is adjourned for one week.
(VARSHA MENDIRATTA) (VIDYA NEGI) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by POOJA SHARMA Date: 2023.10.21 12:35:35 IST Reason: