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[Cites 0, Cited by 0] [Section 102(3)] [Section 102] [Entire Act]

State of Uttar Pradesh - Subsection

Section 102(3)(a) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(a)liabilities and obligations arising from a trust legally imposed upon, or accepted by the Zila Panchayat or the Kshettra Panchayat;