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[Cites 0, Cited by 0] [Section 24H(1)] [Section 24H] [Entire Act]

State of Rajasthan - Subsection

Section 24H(1)(v) in Rajasthan Tenancy (Government) Rules, 1955

(v)In the case of fruit trees, if such trees have become over-mature and rot and deterioration having set in; or