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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(2) in The East Punjab Exchange of Prisoners Act, 1948

(2)'Director' means the Director of Agriculture, [Haryana] [Vide Haryana Adaptation of laws Order, 1968.] and includes every officer who for the time being performs the duties of that officer for the purposes of this Act, and is notified accordingly in the Official Gazette;