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Union of India - Section

Section 1 in The Industrial Reconstruction Bank (Transfer of Undertakings and Repeal) Act, 1997

1. Short title and commencement.—

(1)This Act may be called the Industrial Reconstruction Bank (Transfer of Undertakings and Repeal) Act, 1997.
(2)It shall be deemed to have come into force on the 24th day of January, 1997.