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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(viii) in Rajasthan Civil Services (Medical Attendance) Rules, 2013

(viii)a qualified Medical Officer, so Authorised, of the private or charitable hospital of Allopathy/Ayurved/Unani/Homeopathy, recognized under these Rules by the Government.