Delhi High Court - Orders
Oriel Financial Solutions Private ... vs Bestech Advisors Private Limited on 10 November, 2023
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14756/2023
ORIEL FINANCIAL SOLUTIONS PRIVATE LIMITED
..... Petitioner
Through: Mr. Kamal Sehgal, Mr. Satinder S.
Gulati and Mr. Charan Ji Lal,
Advocates.
versus
BESTECH ADVISORS PRIVATE LIMITED ..... Respondent
Through: Mr. Raghvendra Mohan Bajaj, Mr.
Shagun Aggarwal and Mr. Rahul
Jangra, Advocates.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 10.11.2023 CM APPL. 58698/2023 (Exemption) Allowed, subject to all just exceptions. W.P.(C) 14756/2023
1. Learned Counsel for the Petitioner seeks permission to withdraw the writ petition.
2. Permission, as prayed for, is granted.
3. The writ petition is disposed of as withdrawn, along with pending application(s), if any. It is made clear that this Court has not made any observations on the merits of the case.
4. It is open for the Petitioner to move an application to the Arbitrator as to whether deciding the question of maintainability of the arbitration is a This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/11/2023 at 21:02:31 preliminary issue or not and it is for the Arbitrator to decide the same in accordance with law.
SUBRAMONIUM PRASAD, J NOVEMBER 10, 2023 S. Zakir This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/11/2023 at 21:02:31