Bombay High Court
Vijay Bhimrao Bhandare vs Pradeep Namdeo Hatkar And Anr on 24 April, 2019
Author: V.K. Jadhav
Bench: V.K. Jadhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CRIMINAL APPLN NO.1190/2019 IN BA/312/2019
VIJAY BHIMRAO BHANDARE
VERSUS
PRADEEP NAMDEO HATKAR AND ANOTHER.
...
Advocate for Applicant : Mr.S B Jadhav
Advocate for Respondent No.1. : Mr. Thorat Mohanish V
APP for Respondent : Mr. S G Karlekar
...
CORAM : V.K. JADHAV, J.
Dated: April 24, 2019 ...
PER COURT :-
1. Heard.
2. For the reasons stated in the application, application is allowed in terms of prayer clause "B".
3. Criminal application accordingly disposed off.
( V.K. JADHAV, J. ) ...
aaa/-
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