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[Cites 0, Cited by 1] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(1) in The Delhi School Education Act, 1973

(1)The Administrator shall, by notification, constitute a Tribunal, to be known as the "Delhi School Tribunal", consisting of one person :Provided that no person shall be so appointed unless he has held office as a District Judge or any equivalent judicial office.