Punjab-Haryana High Court
Sunil Kumar & Anr vs Mahabir Singh & Ors on 23 November, 2012
Author: Rajan Gupta
Bench: Rajan Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
FAO No. 4853 of 2011
Date of decision : 23.11.2012
Sunil Kumar & anr. ....Appellants
V/s
Mahabir Singh & ors. ....Respondents
BEFORE : HON'BLE MR. JUSTICE RAJAN GUPTA Present: Mr. R.S. Mamli, Advocate for the appellants Mr. Jitender K. Sehrawat, Advocate for respondent no 1. Mr. Mrigank Sharma, Advocate for respondent no. 4. RAJAN GUPTA J.
For orders see FAO No. 4854 of 2011 titled as Satya Devi vs. Mahabir Singh & ors. of even date.
November 23, 2012 (RAJAN GUPTA) Ajay JUDGE