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[Cites 1, Cited by 1]

Punjab-Haryana High Court

Sunil Kumar & Anr vs Mahabir Singh & Ors on 23 November, 2012

Author: Rajan Gupta

Bench: Rajan Gupta

     IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH

                                              FAO No. 4853 of 2011
                                   Date of decision : 23.11.2012


Sunil Kumar & anr.                             ....Appellants

                                V/s

Mahabir Singh & ors.                           ....Respondents

BEFORE : HON'BLE MR. JUSTICE RAJAN GUPTA Present: Mr. R.S. Mamli, Advocate for the appellants Mr. Jitender K. Sehrawat, Advocate for respondent no 1. Mr. Mrigank Sharma, Advocate for respondent no. 4. RAJAN GUPTA J.

For orders see FAO No. 4854 of 2011 titled as Satya Devi vs. Mahabir Singh & ors. of even date.


November 23, 2012                                    (RAJAN GUPTA)
Ajay                                                      JUDGE