Chikkala Kannaiah vs Dr. Manmohan Singh, I.A.S., on 14 October, 2022

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Andhra Pradesh High Court - Amravati

Chikkala Kannaiah vs Dr. Manmohan Singh, I.A.S., on 14 October, 2022

Bench: C.Praveen Kumar

IN THE HIGH COURT OF ANDHRA PRADESH <« AMARAVAT
(Original Jurisdiction) .
FRIDAY, THE FOURTEENTH DAY OF OCTOBER

TWO THOU USAND AND TWENTY Two.

: PRESENT:
THE HONOURABLE SR} JUSTICE C.PRAVEEN RUMAR
AND
THE HONOURABLE SMT JUSTICE V.SUJATHA
CONTEMPT CASE NO: 800 OF 2049

Between:
Ch ikkala Rannaiah, S/o Late BRamasw Jammy, Aged about 80 years, Rfo D.No. 2-
§, Mediwada Village, Ravikamatiam Ma: ndal, Vi isakhapainam District,
Kay anamveddy Narasinga Ran, S/o Late Aish anna, ayed aboul 43 years, Rio.
O.Ne, 27-444, Pathakaranamvani palem) Vilage, Pedagantyada,

Visakhapainam ist strict,

NS

Patiioners

AND
1. Sri Dr Manmohan Si agh, LAS. Principal Secretary, Revenue Department,
Goverment of Andhra Py adesh, Seorstariat, Velagapudi, Amaravathi, Guntur

DNs is siricd,
&. Sti VVinay Chand IAS. fis i Collector, Visakhanatnarn, Visakhapatnarn
District, ;

oH Lotheti Shiva Shankar IAS, Joint Collector, Visakhapainam,
Visakhapatnam District.

ons

Respondents

WHEREAS the Petitioners have pre santed under Section 10 to 12 of the
Contempt ° Souris Act TSF above case through their counsel SRI BALAG
MED DAMALL , Praying the High Court to nunish the respondents for wilful and
delibersie vi 'olatio on of the orders of this Court in WP No 44864 of 2018 dated
12.03.2019, in the interest of jushos:

WHEREAS the said case com! ing on fer hearing an this day and whereas the
Righ Court upon perusing the affidavit flak her rein and upon Agaring the arguments
of SRI BALAJT MEDAMALLI Advocate for the Petitic r, Made the fatlowing

ORDER:

"List the matter after two weeks. The respondents shail place on record the report in a sealed cover, which made the petitioner to file oblections". . SDL DIWARAR DEPUTY REGI STRAR PPRUE COPYI sebn ON OFFICER To, . Sri Dr. Manmohan Singh, 1.A.S, Principal Secretary, Revenue Department, Government of Andhra Pradesh, Secretariat, Velagapudi, Amaravathi, Guntur District.

Sri V.Vinay Chand IAS, District Collector, Visakhapatnam, Visakhapatnam District.

3. Sri Lotheti Shiva Shankar HAS, Joint Collector, Visakhapatnam, NOOB Visakhapatnam District. (Addresses 1 to 3 by RPAD along with petition and affidavit) One CC to SRI BALAJI MEDAMALLI Advocate [OPUC] One copy to Registrar (Judicial), High Court of AP One copy to OS Section, High Court of AP Two spare copies NIGH COURT DATED: 14/10/2022 LIST ON 28-10-2022 ORDER CONS. 800 of 2079

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Andhra Pradesh High Court - Amravati