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State of Rajasthan - Section

Section 10 in The Rajasthan Financial Corporation Employees Provident Fund Regulations, 1958

10. Subscriber's Accounts.

- An account shall be opened in the name of each Subscriber in which shall be credited:-
(i)The Subscriber's Subscriptions;
(ii)Contributions made by Corporation to his or her account;
(iii)Interest on Subscriptions; and
(iv)Interest on Contributions.