Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 144BA] [Entire Act] Union of India - Subsection Section 144BA(17) in The Income Tax Act, 1961 (17)The term of the Approving Panel shall ordinarily be for one year and may be extended from time to time up to a period of three years.
