Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bengal Presidency - Section

Section 25 in The Bengal Revenue-Free Lands (Non-Badshahi Grants) Regulation, 1793

25. Publication to be made requiring all persons to register grants.

- Repealed by the Amending Act, 1903 (I of 1903).