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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(2)(b) in Tamil Nadu Fiscal Responsibility Act, 2003

(b)reduce the ratio of fiscal deficit to Gross State Domestic Product beginning from the financial year 2002-2003 with a medium term goal of not more than three per cent fiscal deficit to Gross State Domestic Product to be attained by the end of 31st March 2008 and adhere to it thereafter;