Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 18] [Section 113] [Entire Act] Union of India - Subsection Section 113(a) in The Customs Act, 1962 (a)any goods attempted to be exported by sea or air from any place other than a customs port or a customs airport appointed for the loading of such goods;
