Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14B(3)] [Section 14B] [Entire Act]

Union of India - Subsection

Section 14B(3)(d) in The Telecom Regulatory Authority Of India Act, 1997

(d)the Central Government shall notify the areas in relation to which each Bench of the Appellate Tribunal may exercise its jurisdiction.