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[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

State of Odisha - Subsection

Section 58(1)(d) in The Orissa Survey and Settlement Rules, 1962

(d)Provisions of Section 15 shall be read and construed as also providing for applications or directions that may be made under Section 6-D and no separate proceedings shall lie therefor under the said section.