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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(2)(b) in The West Bengal Duty On Inter-State River Valley Authority Electricity Act, 1973

(b)the form of the books of account to be kept, the times at which, the form in which and the officer to whom, returns required by section 7 shall be submitted;