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[Cites 0, Cited by 0] [Section 24(24)] [Section 24] [Entire Act]

State of Maharashtra - Subsection

Section 24(24)(c) in The Maharashtra Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2005

(c)Adherence to the terms and conditions for determination of tariff specified under Part E of these Regulations where the process specified in (b) above has not been adopted;