Punjab-Haryana High Court
State Of Punjab & Ors vs Rajinder Singh And Ors on 10 May, 2016
Author: Rameshwar Singh Malik
Bench: Rameshwar Singh Malik
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.9347 of 2014 (O&M)
LAC No.64 of 2010
Date of Decision 10.05.2016
Punjab State and another
...... Appellant(s).
Versus
Rajinder Singh and others
..... Respondent(s).
CORAM : HON'BLE MR.JUSTICE RAMESHWAR SINGH MALIK
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Present : Mr. Yatinder Sharma, Addl. Advocate General, Punjab.
Mr.Munish Gupta, Advocate for the respondent(s).
***
RAMESHWAR SINGH MALIK, J.
For order, see detailed reasons recorded in a separate order passed today in RFA No.5727 of 2013 titled as "Kewal Singh Vs. Punjab State and others".
(RAMESHWAR SINGH MALIK) JUDGE May 10, 2016 sonia arora 1 of 1 ::: Downloaded on - 10-06-2016 21:54:59 :::