(2)[ In case of dispute or doubt as to whether a person is disqualified under sub-section (1), the syndicate" shall refer such case to the Chancellor whose decision shall be final] [Substituted by Alagappa University (Amendment) Act, 1987 (Tamil Nadu Act 21 of 1987).][* * *] [Section 8 Omitted by Tamil Nadu Universities Laws (Amendment) Act, 1989 (Tamil Nadu Act 29 of 1989).]
