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Union of India - Section

Section 79 in The Appellate Tribunal For Electricity (Procedure, Form, Fee And Record Of Proceedings) Rules, 2007

79. Return and transmission of documents.

(1)An application for return of the documents produced shall be numbered. No such application shall be entertained after the destruction of the records.
(2)The Tribunal may, at any time, direct return of documents produced subject to such conditions as it deems fit.