Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 149] [Entire Act]

Union of India - Subsection

Section 149(3) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(3)Joining time may be allowed in conjunction with annual leave but not with any other kind of leave. An Officer holding acting rank shall retain his acting rank during the period of joining time, provided he does so during the annual leave preceding the joining time.