Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 137(4)] [Section 137] [Entire Act]

Union of India - Subsection

Section 137(4)(g) in The Trade Marks Rules, 2017

(g)the characteristic, which the trademark will indicate in the certified goods or in relation to the rendering of certified services;