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Delhi High Court - Orders

Sotkon Sp Slu vs Western Imaginary Transcon Pvt. Ltd. & ... on 4 May, 2023

Author: C.Hari Shankar

Bench: C.Hari Shankar

                          $~16
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CS(COMM) 484/2021 & I.A. 8656/2023
                                 SOTKON SP SLU                            ..... Plaintiff
                                                   Through: Ms. Tanya Verma and Ms.
                                                   Devyani Nath, Advs.

                                                   versus

                                 WESTERN IMAGINARY TRANSCON PVT. LTD. & ORS.
                                                                         ..... Defendants
                                             Through: Mr. Pradhuman Gohil and Ms.
                                             Ranu Purohit, Advs. for D-4

                                 CORAM:
                                 HON'BLE MR. JUSTICE C.HARI SHANKAR
                                                   ORDER

% 04.05.2023 I.A. 8656/2023 (under Section 151 of the CPC)

1. This is an application seeking change of date of hearing. Ms. Purohit, who appears for Defendant 4, has no objection to the request. However, the other defendants are absent.

2. Issue notice, returnable on 10th May 2023, to the remaining defendants, through Counsel, where they are so represented.

C.HARI SHANKAR, J MAY 4, 2023 ar Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:06.05.2023 21:20:03