Delhi High Court - Orders
Sotkon Sp Slu vs Western Imaginary Transcon Pvt. Ltd. & ... on 4 May, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 484/2021 & I.A. 8656/2023
SOTKON SP SLU ..... Plaintiff
Through: Ms. Tanya Verma and Ms.
Devyani Nath, Advs.
versus
WESTERN IMAGINARY TRANSCON PVT. LTD. & ORS.
..... Defendants
Through: Mr. Pradhuman Gohil and Ms.
Ranu Purohit, Advs. for D-4
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 04.05.2023 I.A. 8656/2023 (under Section 151 of the CPC)
1. This is an application seeking change of date of hearing. Ms. Purohit, who appears for Defendant 4, has no objection to the request. However, the other defendants are absent.
2. Issue notice, returnable on 10th May 2023, to the remaining defendants, through Counsel, where they are so represented.
C.HARI SHANKAR, J MAY 4, 2023 ar Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:06.05.2023 21:20:03