Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Gujarat - Section Section 5 in The Gujarat Fisheries Act, 2003 5. Prohibition against introduction of exotic fish. - No person shall introduce any exotic fish any water with intent thereby to destroy any fish therein.
