Delhi High Court - Orders
Shri Balaji Enterprises vs Additional Director General New Delhi & ... on 31 October, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11207/2023 & CM APPL. 43666/2023
SHRI BALAJI ENTERPRISES ..... Petitioner
Through: Mr. Pradeep Jain & Mr.
Shubhankar Jha, Advs.
versus
ADDITIONAL DIRECTOR GENERAL NEW DELHI &
ORS. ..... Respondents
Through: Ms. Nidhi Banga, SPC
with Mr. Nishant Kumar,
Adv. for UOI.
Mr. Harpreet Singh, SSC
with Ms. Suhani Mathur,
Mr. Jatin Kumar Gaur &
Mr. Gurpreet Singh Gulati,
Advs.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 31.10.2023
1. Mr. Harpreet Singh, learned senior standing counsel appearing for the respondents seeks time to produce the relevant file to show that the order placing the Show Cause Notice dated 17.04.2015 in the call book was communicated to the petitioner.
2. At his request, list on 30.11.2023.
VIBHU BAKHRU, J AMIT MAHAJAN, J OCTOBER 31, 2023 Ch This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/11/2023 at 22:34:14