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State of Bihar - Section
Section 22 in The Bihar Vaccination Rules, 1944
22.
A distribution register of lancets shall be maintained in the following form :-Distribution register of Vaccinating Lancets of the Superintendent of Vaccination of...............for 19.............| Serial no. | Name of vaccinator. | Station. | Number of lancets already with the vaccinator. | Date of issue from stock. | Number of lancets now supplied. | Total. |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 |
| Date of return to stock. | Total balance with the vaccinator. | Recovery on account of lost lancets. | Date of credit in Cash Book. | Remarks. | |
| Number. | Value. | ||||
| 8 | 9 | 10 | 11 | 12 | 13 |