Section 7 in The Goa Coaching Classes (Regulation) Act, 2001
7.
/33/2001/LA. - An Act to make provisions for regulation of private coaching and tuition classes in the State of Goa and for matters connected therewith or incidental thereto.Be it enacted by the Legislative Assembly of the State of Goa in the Fifty-second Year of the Republic of India as follows: -
