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[Cites 0, Cited by 0] [Section 56] [Entire Act]

Union of India - Subsection

Section 56(4) in The Navy (Pay And Allowances) Regulations, 1966

(4)[ In cases where it becomes necessary to preserve the dead bodies of Naval officers in a mortuary awaiting arrival of the next of kin to take part in the funeral, mortuary charges incurred shall be reimbursed subject to a ceiling of Rs. 35 per day for a maximum period of three days.] [Inserted & Substitued by S.R.O. 9-E, dated 19th March, 1974]