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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Assam - Subsection

Section 60(a) in Sonowal Kachari Autonomous Council Act, 2005

(a), the designation of the officer or authority to whom the power to determine the territorial limits of the constituencies under the subsection (2) of section 48 may be delegated and maintain the electoral roll under section 50.