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[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Maharashtra - Subsection

Section 72(1)(i) in Maharashtra Highways Act, 1955

(i)any restrictions in force under section 9 as to construction, formation or laying out of means of access to, or from, any road, shall without any such consent as aforesaid, extend to any such land as is specified in clause (c) in so far as the restrictions relate to means of access over or under such land to, or from, land other than land so specified; and