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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1)(iii) in The Rajasthan State Aid to Industries Act, 1961

(iii)has on its Board of Management, such number of citizens of India as may be prescribed or such number of directors as the State Government may specify.