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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Tamilnadu - Subsection

Section 37(2)(b) in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

(b)in cases where an application is made by one or more of the legal heirs of the deceased holder of no objection certificate, the consent/statement obtained from all the other legal heirs for the transfer or assignment of the no objection certificate in his or their favour.