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[Cites 0, Cited by 0] [Section 98] [Entire Act]

Union of India - Subsection

Section 98(4) in The Oil Mines Regulations, 2017

(4)No work such as welding or cutting or grinding shall be undertaken in hazardous area unless the area is duly examined and found gas free by a competent person authorised for the purpose and a report of every such examination shall be recorded and maintained.