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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax ... vs Kaizen Products (P) Ltd. on 19 March, 2018

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.23                              COURT NO.6                  SECTION XIV

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 6635/2018

     (Arising out of impugned final judgment and order dated 25-07-2017
     in ITA No. 466/2017 passed by the High Court Of Delhi At New Delhi)

     PR. COMMISSIONER OF INCOME TAX (CENTRAL) 1                           Petitioner(s)

                                                     VERSUS

     KAIZEN PRODUCTS (P) LTD.                                             Respondent(s)

     (FOR ADMISSION and I.R. and IA No.33964/2018-CONDONATION OF DELAY
     IN FILING)


     Date : 19-03-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN


     For Petitioner(s)                 Mr. A.N.S. Nadkarni, ASG
                                       Mr. Rupesh Kumar, Adv.
                                       Mr. Asha G. Nair, Adv.
                                       Mrs. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The Special Leave Petition is dismissed. Pending application(s), if any, stands disposed of accordingly.

(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) Signature Not Verified COURT MASTER Digitally signed by ASHWANI KUMAR Date: 2018.03.20 11:04:29 IST Reason: