Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax ... vs Kaizen Products (P) Ltd. on 19 March, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.23 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 6635/2018
(Arising out of impugned final judgment and order dated 25-07-2017
in ITA No. 466/2017 passed by the High Court Of Delhi At New Delhi)
PR. COMMISSIONER OF INCOME TAX (CENTRAL) 1 Petitioner(s)
VERSUS
KAIZEN PRODUCTS (P) LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.33964/2018-CONDONATION OF DELAY
IN FILING)
Date : 19-03-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. A.N.S. Nadkarni, ASG
Mr. Rupesh Kumar, Adv.
Mr. Asha G. Nair, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed. Pending application(s), if any, stands disposed of accordingly.
(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) Signature Not Verified COURT MASTER Digitally signed by ASHWANI KUMAR Date: 2018.03.20 11:04:29 IST Reason: