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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1)(i) in The Orissa Public Service Commission (Limitations of Functions) Regulations, 1989

(i)[ Civil Services and Civil Posts other than those in Group 'B' carrying scale of pay of Rs.6,500-200-10,500 and above and Group 'A'.] [Substituted vide O.G.E. No. 2376 dated 28.12.2002.]