Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 270] [Entire Act] State of Andhra Pradesh - Subsection Section 270(2) in Criminal Rules of Practice and Circular Orders, 1990 (2)An Officer or Soldier required to attend Court otherwise than in his Official capacity may appear either in plain clothes or in uniform.
