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[Cites 0, Cited by 14] [Section 11(1)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1)(n) in The Prevention Of Cruelty To Animals Act, 1960

(n)organises, keeps, uses or acts in the management of, any place for animal fighting or for the purpose of baiting any animal or permits or offers any place to be so used or receives money for the admission of any other person to any place kept or used for any such purposes; or