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Bombay High Court

Plaza Diamond Properties Private ... vs The Chief Commissioner Of Income ... on 18 January, 2021

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                                     206-nms-1666-2012.doc




              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 ORDINARY ORIGINAL CIVIL JURISDICTION

                          NOTICE OF MOTION NO.1666 OF 2012
                                         IN
                                SUIT NO.2120 OF 2008

   Plaza Diamond Properties Pvt. Ltd.                 ...Plaintiff
              vs.
   The Chief Commissioner of Income Tax-II,
   Mumbai and Others                                  ...Defendants

   Mr. Chirag Bulsara a/w. H. Diamondwala i/b.Diamondwala & Co., for the
   Plaintiffs
   Mr. S.V. Walve, for the Defendants

                                 CORAM : N. J. JAMADAR, J.

DATE : JANUARY 18, 2021 P.C.:

. At the request of the learned counsel for the parties, list on 20 th January, 2021 for hearing.
(N. J. JAMADAR, J.) Digitally signed V. S. by V. S. Parekar Date: Parekar 2021.01.19 14:24:07 +0530 Vishal Parekar, P.A. ...1