Bombay High Court
Plaza Diamond Properties Private ... vs The Chief Commissioner Of Income ... on 18 January, 2021
Author: N. J. Jamadar
Bench: N. J. Jamadar
206-nms-1666-2012.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION NO.1666 OF 2012
IN
SUIT NO.2120 OF 2008
Plaza Diamond Properties Pvt. Ltd. ...Plaintiff
vs.
The Chief Commissioner of Income Tax-II,
Mumbai and Others ...Defendants
Mr. Chirag Bulsara a/w. H. Diamondwala i/b.Diamondwala & Co., for the
Plaintiffs
Mr. S.V. Walve, for the Defendants
CORAM : N. J. JAMADAR, J.
DATE : JANUARY 18, 2021 P.C.:
. At the request of the learned counsel for the parties, list on 20 th January, 2021 for hearing.
(N. J. JAMADAR, J.) Digitally signed V. S. by V. S. Parekar Date: Parekar 2021.01.19 14:24:07 +0530 Vishal Parekar, P.A. ...1