Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 12th in The Maharashtra Shops and Establishments Act, 1948 12th. Floor, Nariman Point, Post Box No. 1350, Bombay-400 021. | Allthe provisions except the provisions of section 7 thereof.]|-| 311. [ [Inserted by G.N., I. & L.D., No. BSE 1483/CR-561/Lab-9, dated 9th March, 1984.]| NationalBank of Agriculture and Rural Development, Poonam Chambers,Shivsagar Estate, P.B. No. 6552, Worli Bombay-400 018.| Allprovisions.]|-| 312. [ [Inserted by G.N., 1. & L.D., No. BSE 1481/CR-39/Lab-9, dated 28th May, 1984 as on 20th July, 1984.]| AlgernensBank Nederland N. V. situated (1) at 44, Veer Nariman Road,Bombay-400 023 and (2) at Zaveri Bazar, Bombay-400 003.| Section
