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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Telangana - Subsection

Section 44(3) in Telangana State Private Universities (Establishment and Regulation) Act, 2018

(3)The Government shall, for the purposes of any such inquiry under sub-section (2), appoint an inquiry officer or officers to inquire into any of the matters as per sub-section (1) and to make report thereon.