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[Cites 0, Cited by 0] [Section 29(5)] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(5)(a) in Gudalur Janmam Estates (Abolition and Conversion Into Ryotwari) Act, 1969

(a)that the said order is vitiated by any clerical or arithmetical mistake or error apparent on the face of the record; or